Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(aa) in Kerala Electricity Supply Code, 2005

(aa)'Medium Voltage' means the voltage higher than 250 volts but which does not exceed 650 volts under normal conditions subject however to the percentage variation allowed under Indian Electricity Rules, 1956 or as per new Rules framed as per the provisions of the Act;