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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(2) in Tamil Nadu Land Improvement Schemes Act, 1959

(2)[Sub-section (2) about orders being placed on the Table of the Houses of the Legislature was omitted by the Tamil Nadu Land Improvement Schemes (Amendment) Act, 1965 (Tamil Nadu Act IV of 1965) which inserted new section 47-A in that behalf].