Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Kerala - Subsection

Section 64(2) in Kerala University of Fisheries and Ocean Studies Act, 2010

(2)The Finance Committee shall have the following powers, namely: -
(a)to examine the annual accounts of the University and to advise the University Governing Council thereon;
(b)to examine the annual budget estimates of the University and to advise the University Governing Council thereon;
(c)to review the financial position of the University from time to time;
(d)to make recommendations to the University Governing Council on all matters relating to the Finance of the University;
(e)to make recommendations to the University Governing Council on all proposals involving expenditure for which no provision has been made in the budget or which involve expenditure in excess of the amount provided in the budget.