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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Kerala - Subsection

Section 64(2)(e) in Kerala University of Fisheries and Ocean Studies Act, 2010

(e)to make recommendations to the University Governing Council on all proposals involving expenditure for which no provision has been made in the budget or which involve expenditure in excess of the amount provided in the budget.