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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in The Rajasthan Warehouses Rules, 1960

(2)Whenever any quality, standard or grade of any of the goods stored in a warehouse is stated or is required to be stated for the purpose of the Act it shall be in accordance with the quality standard or grade, if any determined for the particular, goods by the prescribed authority from time to time.