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State of Rajasthan - Section

Section 25 in The Rajasthan Warehouses Rules, 1960

25. Classification of goods.

(1)Every warehouseman shall keep the goods stored in his warehouse in an orderly manner so as to permit easy access to all lots and to facilitate inspecting, sampling, counting and identification of each lot.
(2)Whenever any quality, standard or grade of any of the goods stored in a warehouse is stated or is required to be stated for the purpose of the Act it shall be in accordance with the quality standard or grade, if any determined for the particular, goods by the prescribed authority from time to time.