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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Biological Diversity Rules, 2010

(2)The appointment shall be made on the recommendation of three member search committee, headed by the Chief Secretary, Government of Rajasthan. The other two members of the search committee shall be Principal Secretary, Forest Department, Government of Rajasthan and Principal Chief Conservator of Forests, Rajasthan.