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State of Rajasthan - Section

Section 3 in Rajasthan Biological Diversity Rules, 2010

3. Manner of selection and appointment of the Chairperson.

(1)The Chairperson of the Board shall be appointed by the State Government either on deputation from government service or from outside service. The Chairperson shall be an eminent person having adequate knowledge, and minimum 30 years of experience in the conservation and sustainable use of biodiversity and in matters relating to the equitable sharing of the benefits. In case the appointment is on deputation, the appointee shall not be below the rank of Secretary to the Government.
(2)The appointment shall be made on the recommendation of three member search committee, headed by the Chief Secretary, Government of Rajasthan. The other two members of the search committee shall be Principal Secretary, Forest Department, Government of Rajasthan and Principal Chief Conservator of Forests, Rajasthan.