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State of Uttarakhand - Section

Section 23 in Motherhood University Act, 2014

23. The Board of Management.

(1)The Board of Management shall consist;namely:-
(a)The Vice-Chancellor - Chairman;
(b)The Pro Vice-Chancellor, if any;
(c)One member nominated by the Chancellor;
(d)Five members, nominated by the Institiute of Mangement & Technology Society, Roorkee;
(e)Two Professors of the University, by rotation as nominated by the Chancellor;
(f)Two Deans of the faculties, by rotation as nominated by the Chancellor;
(g)Principal Secretary/Secretary to the State Government of the Higher Education Department;
(h)The Registrar shall be non-member Secretary;
(2)The Board of Management shall be the Principal Managing body of the University.
(3)The powers and functions of the Board of Management shall be such as may be prescribed by the Statutes.