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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(1) in Motherhood University Act, 2014

(1)The Board of Management shall consist;namely:-
(a)The Vice-Chancellor - Chairman;
(b)The Pro Vice-Chancellor, if any;
(c)One member nominated by the Chancellor;
(d)Five members, nominated by the Institiute of Mangement & Technology Society, Roorkee;
(e)Two Professors of the University, by rotation as nominated by the Chancellor;
(f)Two Deans of the faculties, by rotation as nominated by the Chancellor;
(g)Principal Secretary/Secretary to the State Government of the Higher Education Department;
(h)The Registrar shall be non-member Secretary;