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State of Rajasthan - Section

Section 36 in Rajasthan Para-medical Council Rules, 2014

36. Appointment of employees.

- The Council shall appoint employees on the permanent basis with the prior approval of the Government. The Council may obtain staff from any Government Department or any autonomous body on deputation, or on casual basis through any placement agency authorized by the State Government. The services of retired government employees may also be hired by the Council with the approval of the Government.