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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1)(B) in Tamil Nadu Co-operative Societies Rules, 1988

(B)to receive the value of the share or interest of the deceased member in the capital of the society and other moneys due to the said deceased member.