Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(2) in Chhattisgarh Public Distribution System (Control) Order, 2004

(2)Fair Price shopkeeper shall display the information on another notice board at a prominent place in the shop on daily basis regarding list of BPL, Antyodaya and Annapoorna beneficiaries, entitlement of essential commodities, scale of issue, retail issue prices, stock of essential commodities received during the month, opening and closing stock of essential commodities and the authority for redressal of grievances/lodging complaints with respect to quantity and quality of essential commodities under Public Distribution System.