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State of Chattisgarh - Section

Section 14 in Chhattisgarh Public Distribution System (Control) Order, 2004

14. Exhibition of board etc. at Fair Price shop.

(1)Fair Price Shopkeeper shall display a notice board of Fair Price Shop written in Hindi. The heading of notice board shall be "Sarkari Uchit Mulya Ki Dukan" and the length and breadth of notice board will be 1.50 meters and 0.75 meters respectively. The notice board shall be painted in yellow colour in which number, address, timings of opening and closing of shop and the name o* Fair Price Shopkeeper will be written in Hindi in black colour.
(2)Fair Price shopkeeper shall display the information on another notice board at a prominent place in the shop on daily basis regarding list of BPL, Antyodaya and Annapoorna beneficiaries, entitlement of essential commodities, scale of issue, retail issue prices, stock of essential commodities received during the month, opening and closing stock of essential commodities and the authority for redressal of grievances/lodging complaints with respect to quantity and quality of essential commodities under Public Distribution System.