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[Cites 0, Cited by 0] [Section 24(8)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(8)(a) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(a)the deviation, if any, the applicant proposes from the General Conditions of Licence contained in Appendix 3 to these Regulations and reasons in support thereof; and