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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(ix) in Chota Nagpur Tenancy Act, 1908

(ix)to regulate the transfer of cases to Civil Courts under the First Proviso to Section 87 [and the proviso to Section 139;