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Himachal Pradesh High Court

Vidya Devi And Others vs . Loza Ram And Others on 4 January, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Vidya Devi and others vs. Loza Ram and others .

RSA No. 394 of 2018 04.01.2023 Present: Mr. Vinod Chauhan, Advocate vice Mr. Vikas Rathore, Advocate for the appellant.

Ms. Vandana, Advocate vice Mr. Sanjay Jaswal, Advocate for respondent No. 1.

CMP(M) No. 203 of 2022 In terms of report of the Registry, proposed legal representatives No. 1(a) to 1(d) stand served, however, none has put in appearance on their behalf.

A perusal of the application demonstrates that neither death certificate of the deceased-respondent is appended therewith so as to infer the date of his death nor is there any certificate appended with the application in terms whereof it stands established that proposed legal representatives are indeed the legal representatives of deceased-respondent. In this view of the matter, this application is dismissed, with liberty to the applicants to move appropriate application, if so desired.

(Ajay Mohan Goel) Judge January 04, 2023 (narender) ::: Downloaded on - 04/01/2023 20:35:26 :::CIS