Vidya Devi & Ors. vs . Loza Ram & Ors. on 20 April, 2022

[Cites 1, Cited by 2]

Himachal Pradesh High Court

Vidya Devi & Ors. vs . Loza Ram & Ors. on 20 April, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Vidya Devi & Ors. Vs. Loza Ram & Ors.

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RSA No. 394/2018

20.04.2022 Present: Mr. Vinod Chauhan, Advocate, for the appellant.

None for respondents No. 3 to 12, though served.

CMP(M) No. 203/2022 Issue notice to the proposed legal representatives of respondent No. 1 returnable within six weeks. List thereafter.

(Chander Bhusan Barowalia) Judge 20th April, 2022 (raman) ::: Downloaded on - 21/04/2022 20:06:50 :::CIS