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[Cites 0, Cited by 0] [Section 218] [Entire Act]

State of Rajasthan - Subsection

Section 218(2) in Rajasthan Panchayati Raj Rules, 1996

(2)All cheque books when received, will be counted and each foil of the cheque book distinctly marked with a rubber stamp bearing name of the concerned Panchayati Raj Institution.