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State of Rajasthan - Section

Section 218 in Rajasthan Panchayati Raj Rules, 1996

218. Cheque Books.

(1)Cheque books of treasury/sub-treasury or bank/ post office shall be kept in charge of Head of Office. They shall be kept under lock and key.
(2)All cheque books when received, will be counted and each foil of the cheque book distinctly marked with a rubber stamp bearing name of the concerned Panchayati Raj Institution.