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State of Meghalaya - Section

Section 15 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

15. Appointment conditions of service and scales of pay of officers and other employees of the Board.

(1)The Board may create such of posts as it considers necessary for the efficient performance of its functions, make appointments to such posts and may abolish any post so created; provided that for the creation of a post, the maximum of the scale of which is above Rs. 1,500 (Rupees one thousand five five hundred only) per month, the Board shall obtain prior sanction of the Government.
(2)The general conditions of sendees of the staff appointed by the Board will be governed by the Meghalaya Service Rules unless otherwise specified.