Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Meghalaya - Subsection Section 15(2) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (2)The general conditions of sendees of the staff appointed by the Board will be governed by the Meghalaya Service Rules unless otherwise specified.
