Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(5)(vii) in Gujarat Sales Tax Act, 1969 (vii)any other class of small manufacturers or craftsmen or class of establishments which the State Government may notify in the Official Gazette,