(5)For the purpose of sub-section (4) a dealer of special category means a deafer who belongs to any one or more of the following categories of dealers, namely: -(i)dealers who carry on business of conducting a printing press;(ii)dealers who manufacture footwear made by hand without using power at any stage;(iii)dealers who are engaged in the process of parching, roasting or salting (with or without adding turmeric) groundnut seeds or groundnut, cereals or pulses;(iv)dealers who carry on business of photography;(v)dealers who conduct an eating house, restaurant, hotel, refreshment room or boarding establishment or a shop or an establishment conducted primarily for the sale of farsan, sweetmeats bread, cakes, biscuits and pastries;(vi)such class of village artisans and craftsmen engaged in manufacture of products of village industries or handicrafts as the State Government may notify in the Official Gazette;(vii)any other class of small manufacturers or craftsmen or class of establishments which the State Government may notify in the Official Gazette,
