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Himachal Pradesh High Court

Hppcl & Another vs . Laxmi Kant & Others. on 30 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

HPPCL & another Vs. Laxmi Kant & others.

.

RFA No. 392 of 2018 30.5.2022 Present: Mr.Shashi Shirshoo, Advocate, for the appellants.

Mr.Nitish Negi, Advocate, vice Mr.Ajay Chauhan, Advocate, for respondents No. 1 to 9, 11, 12(a) to 12(g), 13(a) to 13(c), 14(a), 14(b), 15, 16 and 17(a) to 17(i).

r to Mr.Raju Ram Rahi, Deputy Advocate General, for respondents No. 18 and 19.

CMP No. 11384 of 2021 On request of learned counsel for the appellants, matter is adjourned.

List after four weeks.

(Vivek Singh Thakur), Judge.

30th May, 2022 (Keshav) ::: Downloaded on - 30/05/2022 20:06:12 :::CIS