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State of Uttar Pradesh - Section

Section 9 in The U.P. Basic Education (Teachers) (Posting) Rules, 2008

9. Posting Committee. -

There shall be a posting committee consisting of the following members :-
(1) Principal Districts Institute of Education and Training Chairperson
(2) District Basic Education Officer Member-Secretary
(3) Principal of Girls Intermediate College at the District headquarter Member
(4) An expert of Hindi, Urdu or other language, as the case may be, nominated by District Magistrate Member