Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(3) in The Punjab State Electricity Regulatory Commission Fund Rules, 2006 (3)Every withdrawal from the Fund shall be made against proper authorization and sanction from such authority, as may be specified by the Chairperson.
