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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(e) in The Assam State Electricity Board Engineering Service Regulations, 1973

(e)Appointments will be made by the appointing authority according to the order of preference given in the merit list received from the Selection Committee (subject to such reservation in favour of candidates belonging to Scheduled castes. Schedule tribes as may be prescribed by the State Government).