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State of Assam - Section

Section 10 in The Assam State Electricity Board Engineering Service Regulations, 1973

10. Procedure for direct recruitment.

(a)For filling posts by direct recruitment the Board shall advertise the posts and invite applications.
(b)Fees. Candidates for direct recruitment shall pay at the time of submitting the application such fees as may be prescribed by the Board from time to time.
(c)All direct recruitment to the service shall be made by the Board after written test or interview or other test and interview of the candidates as may be decided by the Selection Committee constituted by the Board for the purpose.
(d)The selection of candidates. The Selection Committee will prepare a list of candidates approximately twice the number of vacancies for direct recruitment in order of merit. The list of candidates forwarded by the Selection Committee shall be treated as the Waiting List which will remain valid for a period not exceeding 12 months from the date of selection.
(e)Appointments will be made by the appointing authority according to the order of preference given in the merit list received from the Selection Committee (subject to such reservation in favour of candidates belonging to Scheduled castes. Schedule tribes as may be prescribed by the State Government).
(f)The Board, however reserves the right to accept in whole or in part the recommendation of the Selection Committee for the purpose of appointment.