Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(a) in Bye-laws made by the Chief Administrator, Faridabad Complex Administration, Faridabad (a)Keep his bicycle or tricycle in order fitted with a bell and proper brakes, cat eye on front and rear.
