Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Dadra And Nagar Haveli - Subsection Section 4(i) in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019 (i)for entry (c), the following entry shall be substituted, namely: -
