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State of Chattisgarh - Section

Section 11 in Chhattisgarh District Mineral Foundation Trust Rules, 2015

11. Decisions of the Trustees.

(1)All decisions by the Trustees shall be taken in the meeting of the Governing Council and every meeting of the Governing Council shall be deemed to be a meeting of the Trust.
(2)All decisions of the Governing Council shall be taken by the majority of the members present and voting. In case of tie the Chairperson of the meeting shall have a casting vote.
(3)Unless agreed to by the Settlor the Trustees shall not amend any part of the Trust Deed.
(4)Trustees, Governing Council and the Managing Committee shall act in accordance with the directions, guidelines etc. issued by the Settlor from time to time.