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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(2)All decisions of the Governing Council shall be taken by the majority of the members present and voting. In case of tie the Chairperson of the meeting shall have a casting vote.