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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(1) in Arunachal Pradesh Municipal Election Rules, 2011

(1)As soon as practicable after the closing of the poll the Presiding Officer shall close the slit of the ballot box/ electronic voting machine, seal it and allow any desirous polling agent to affix his own seal. The ballot box/ electronic voting machine shall thereafter be sealed and secured properly.