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State of Arunachal Pradesh - Section

Section 55 in Arunachal Pradesh Municipal Election Rules, 2011

55. Sealing of ballot box/electronic voting machine after poll.

(1)As soon as practicable after the closing of the poll the Presiding Officer shall close the slit of the ballot box/ electronic voting machine, seal it and allow any desirous polling agent to affix his own seal. The ballot box/ electronic voting machine shall thereafter be sealed and secured properly.
(2)Where it becomes necessary to use a second ballot box/ electronic voting machine by reason of the first ballot box/ electronic voting machine getting full, the first box shall be closed sealed and secured as provided in sub-rule (1) before another ballot box/ electronic voting machine is put into use.