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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(1) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(1)High School Examination and equivalent Examination Rs. 20 by each candidate from a recognised institution and Rs. 25 by each private candidate.(1-a) High School Examination by Correspondence Course- Rs. 125 (Executive of Examination Fee).