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State of Madhya Pradesh - Section

Section 110 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

110. [ [Substituted by Notification No. Mt./I-52-76, dated 3-4-76.]

The following fees shall be paid in respect of examination held by the Board] :-
(1)High School Examination and equivalent Examination Rs. 20 by each candidate from a recognised institution and Rs. 25 by each private candidate.(1-a) High School Examination by Correspondence Course- Rs. 125 (Executive of Examination Fee).
(2)Intermediate Examination by Correspondence Course :-
(a)Rs. 260 (inclusive of Tuition & Examination Fee);
(b)For one subject-Rs. 50 (exclusive of Examination Fee);
(c)For two subject-Rs. 100 (exclusive of Examination Fee);
(d)For three or more subject-Full fee as prescribed in (a) above;
(e)For change of subject/subjects/Medium (Faculty- Rs. 20 for the application received upto 31st of December.
Application received after 31st of December will not be entertained for consideration in any case.(2-a) Intermediate Examination in Art, Science, Commerce or Agriculture- Rs. 40 by each candidate from a recognised institution Rs. 50 by each private candidate.
(3)Higher Secondary School Certificate, or Basic Training Certificate, Physical Training Certificate, Pre-Primary Training Certificate, Examinations-Rs. 40 by each candidate from a recognised institution; Rs. 50 by each private candidate.
(4)Examination in one subject only (Not for Supplementary Examination) - Rs. 15.
(5)Examination in more than one subject - Rs. 10 for each subject.
(6)Fee for re-checking the result of candidate-Rs. 10 per candidate.
(7)Fee for re-checking the result of candidate appearing in one subject only Rs. 4 per candidate.
(8)Fee for a duplicate copy of the voucher to be granted to candidate permitted to appear at the next ensuing examination of payment of half the usual fee-Rupee 1.
(9)Fee for Migration Certificate Rs. 10.
(10)Fee for duplicate copy of Migration Certificate-Rs. 5.
(11)Fee for Eligibility Certificate - Rs. 5.
(12)Fee for a duplicate copy of Eligibility Certificate - Rs. 3.
(13)Fee for a duplicate copy of the Admission Card- Rs. 3.
(14)Fee for paper-wise marks- Rs. 10.
(15)Fee for a duplicate copy of the marks statement-Rs. 5.
(16)Fee for a duplicate copy of the certificate for having passed an examination of the Board Rs. 10.
(17)
(a)Fee for High School Supplementary Examination in one subject- Rs. 15 plus Rs. 3 for mark-slip.
(b)Fee for High School Supplementary Examination in two subjects-Rs. 18 plus 3 for Mark-slip.
(18)
(a)Fee for Intermediate or Higher Secondary School Supplementary Examination in one subject- Rs. 24 plus Rs. 3 for Marks-slip.
(b)Fee for Intermediate or Higher Secondary School Supplementary Examination in two subjects-Rs. 35 plus Rs. 3 Marks-slip.
(c)Fee for Higher Secondary Supplementary Examination in three subjects-Rs. 40 plus Rs. 3. for Mark-slip.
(19)Price of the application form for Private candidates and Ex-students for admission to the Board's Examination - Rs. 2.
(20)Fee for practical examination - Rs, 3 for each practical test.
(21)Fee for provisional Certificate Rs. 5 not to be charged after four months from the declaration of result.
(22)Fee for translation of Certificate or Marks sheet in English-Rs. 10.
(23)Fee to obtain document personally from office within 24 hours, Rs. 10 in addition to prescribed fee for each document.
(24)Price of the application form for opening of new centre for various examinations of the Board-Rs. 25.
(25)Fee for enrolment of candidate-Rs. 4.
(26)
(a)Basic Training Certificate Examination (Two Year Course) First Year-Rs. 30, Second Year Rs. 35.
(b)Examination in one subject of B.T.C.-Examination-Rs. 15.
(c)Examination in more than one subject of B.T.C. Examination-Rs. 10 per subject.
(d)For Practical Examination of B.T.C.-Rs. 3 for each practical test.
(27)Fee for issue of fresh Certificate/Marks sheet after correction in date of birth - Rs. 10.
(28)Fee for the additional subject 'General Knowledge' prescribed for High School Certificate Examination from the year 1971 - Rs. 5.
(2)Notwithstanding the provisions of sub-paragraph (1) the fees as indicated below will be recovered from the following categories of persons :-
(i)Blind candidates - Full exemption.
(ii)Sons and daughters of teachers who have retired from institutions recognised by the Board-Full Exemption.
(iii)Sons and daughters of teachers of Madhya Pradesh who have received the "President's Award"-Full Exemption.
(iv)Sons and daughters of Class III and Class IV employees of the Board-Full Exemption.
(v)Women candidates :-
(a)whose parent's/guardian's income is less that Rs. 1,800 per annam - 5% Exemption;
(b)daughters of teachers of Institutions recognised by the Board - 50% Exemption :
Provided that these concessions will be available for the first attempt at the relevant examination, except in the case of blind candidates where the concession will be available for any number of attempts at any examination.