Section 3(h) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975
(h)[] [Renumbered by G.S.R. 54, dated 23-6-1979; Published in Rajasthan Gazette Part 4-C(I), dated 19-7-79] In other deserving cases recommended by the committee and approved by the Chairman of the fund referred to under sub-rule 8 of these rules in such manner and procedures as to be laid down by the Committee.
