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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(2) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(2)The Chairman shall preside over meetings of the Committee and if he/she is absent, the Vice-Chairman shall preside over the meeting of (sic) committee and if both are absent one (sic) members present in the meeting as (sic) chosen by the members present (sic) Chairman.