Section 34 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014
34. Meeting of the Committee.
(1)Committee shall meet for the transaction of its business at least once in three months provided that the Committee may in special circumstances meet at any time and at any place in the market area.(2)The Chairman shall preside over meetings of the Committee and if he/she is absent, the Vice-Chairman shall preside over the meeting of (sic) committee and if both are absent one (sic) members present in the meeting as (sic) chosen by the members present (sic) Chairman.(3)Subject to the provisions of this (sic) shall conduct its business as (sic)
