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State of Punjab - Section

Section 11 in The Statutes of the Punjabi University

11. The Finance Committee.

(1)The Financial Committee shall consist of the following persons, namely:
(i)the Vice-Chancellor as Chairman;
(i-a) the Pro-Vice-Chancellor;
(ii)Finance Secretary of the State Government or his nominee not below the rank of Deputy Secretary;
(iii)the Education Secretary to the State Government;
(iv)the Dean, Academic Affairs;
(v)two members to be elected by the Senate;
(vi)two members to be elected by the Syndicate;
(2)The members elected by the Senate shall hold office for two yeas and those elected by the Syndicate shall hold office for one year.
(3)The Finance Committee shall advise the Syndicate on all financial matters.