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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(3) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(3)If a candidate, who has paid the fees after getting admission, gets his admission changed in another course and/or college or institution, he shall pay the difference of fees, if any, at the time of admission or, as the case may be, shall be refunded the fees, after the completion of admission process.