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State of Punjab - Section

Section 10 in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

10. Qualification.

(1)No person shall be appointed to the Service, unless he-
(a)possess a diploma in Elementary Teachers Training Course (hereinafter called the E.T.T.) recognized by the School Education Board of any State Government or the Central Government or a certificate of an equivalent course from the Defence Service of the Union of India;
(b)is a domicile of State of Punjab or Union Territory of Chandigarh; and
(c)obtains a minimum score of 100, as per the criteria laid down in the example given in sub-rule (3) of Rule 11 of these rules.
(2)In case of non-availability of E.T.T. candidates, the candidates having B.A./B.Sc./B.Com. and B.Ed. qualifications from a recognized university or institutions will be considered for appointment to the Service. However, such candidates shall have to undergo orientation training of six months within a period of five years from the date of joining the Service.
(3)No person shall be appointed to any post in the Service by direct appointment unless he possess a certificate of having passed Punjabi language in Matriculation Examination.