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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1) in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

(1)No person shall be appointed to the Service, unless he-
(a)possess a diploma in Elementary Teachers Training Course (hereinafter called the E.T.T.) recognized by the School Education Board of any State Government or the Central Government or a certificate of an equivalent course from the Defence Service of the Union of India;
(b)is a domicile of State of Punjab or Union Territory of Chandigarh; and
(c)obtains a minimum score of 100, as per the criteria laid down in the example given in sub-rule (3) of Rule 11 of these rules.