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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(ii) in The Manual of Departmental Orders

(ii)The reports on Assistant Engineers who have entered their ninth year of service should state whether they are fully qualified for divisional charge or not; whilst in the case of Executive Engineers who have entered their fifteenth or later year of service the reporting officer should state definitely whether they are qualified for promotion to superintending Engineer rank or not. In the latter case the reasons should be stated.