Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(2) in The Punjab State Council for Agricultural Education Act, 2017 (2)The Committees shall consist of such members and of such other persons, as the Council may, consider necessary in such manner, as may be prescribed.
