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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(ii) in Regulation of Fee Structure in Private Unaided School in the State

(ii)The Committee constituted in G.O. Rt. No. 376, Education (SE:P.S.I) Department, dated 18-6-2009 shall submit detailed guidelines for the guidance of the District Fee Regulatory Committee, and formats for submission of statement by Management to District Fee Regulatory Committee.