Section 8 in Regulation of Fee Structure in Private Unaided School in the State
8. General:
-(i) Private Management shall not put names of schools such as lIT Olympiad/Concept/e-Techno/e-shastra.(ii)The Committee constituted in G.O. Rt. No. 376, Education (SE:P.S.I) Department, dated 18-6-2009 shall submit detailed guidelines for the guidance of the District Fee Regulatory Committee, and formats for submission of statement by Management to District Fee Regulatory Committee.
