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[Cites 0, Cited by 0] [Section 240] [Entire Act]

State of West Bengal - Subsection

Section 240(a) in The Howrah Municipal Corporation Act, 1980

(a)detailed particulars about the quantum of finance available for conducting the development programme under the said Draft Development Plan from -
(i)own resources of the Corporation with source-wise break-ups; and
(ii)corporate sector or household sector;