Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 46 in The Maharashtra Medical Council Rules, 1967

46. Attendance at Meetings.

(1)At each meeting an attendance register shall be placed in the meeting room and every member present shall sign [against] [Substituted by G.N. of 2.8.1975.] his name in the register.
(2)[Five members] [Substituted by G.N. of 21.11.1968.] including the President shall form a quorum.